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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(2) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(2)The quarterly report under Regulation 30(1) shall be furnished by the Licensee to the Commission within fifteen days at the end of every quarter and the annual report within thirty days of the close of the financial year.