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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3)(c) in First Statutes of the Rai University

(c)To coordinate With Deans/Chairpersons concerned for collaboration with any University/Research Institute/Centers of the country and abroad from time to time with prior approval of the Governing Body and in accordance with the government directive.