Section 3B(2)(ii) in The Orissa Grama Panchayats Election Rules, 1965

[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

(ii)copy of Form No. 13 or Form No. 15 showing the reservation status of the membership or of the office of the Sarpanch, as the case may be; and

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