Section 129 in The U.P. Zamindari Abolition and Land Reforms Act, 1950
129. Classes of Tenure.
- There shall be, for the purposes of this Act, the following classes of tenure-holders, that is to say-(1)[ bhumidhar with transferable rights; [Substituted by U.P. Act No. 8 of 1977 (w.e.f. 28.01.1977).](2)bhumidhar with non-transferable rights;(3)asami;](4)[ Government lessee.] [Inserted by U.P. Act No. 24 of 1986.]
