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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of West Bengal - Subsection

Section 132(1)(f) in The West Bengal Panchayat Act, 1973

(f)all sums received as gift or contribution and all income from any trust or endowment made in favour of the Panchayat Samiti;