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State of Rajasthan - Section

Section 9 in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

9.

The charges of the tender forms against advertised demands shall be according to the following scale:-
Estimated value of tender Charge for tender form
Upto Rs. 10.000/- 2.00
Rs. 10,001 to 20,000/- 3.00
Rs.20,001 to 30.000/- 4.00
Rs.30,001 to 50,000/- 5.00
Rs.50,001 to 75,000/- 6.00
Rs.75,001 to 1,25,000/- 8.00
Above Rs. 1,25,000/- 10.00
Note.- Cost of drawings and specifications shall be extra.