[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 9 in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974
9.
The charges of the tender forms against advertised demands shall be according to the following scale:-| Estimated value of tender | Charge for tender form |
| Upto Rs. 10.000/- | 2.00 |
| Rs. 10,001 to 20,000/- | 3.00 |
| Rs.20,001 to 30.000/- | 4.00 |
| Rs.30,001 to 50,000/- | 5.00 |
| Rs.50,001 to 75,000/- | 6.00 |
| Rs.75,001 to 1,25,000/- | 8.00 |
| Above Rs. 1,25,000/- | 10.00 |