Section 5(1)(b) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

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State of Madhya Pradesh - Subsection

Section 5(1)(b) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(b)two members to be appointed by the State Government to represent respectively :-

(i)the Commerce and Industries Department, Government of Madhya Pradesh;

(ii)the Finance Department, Government of Madhya Pradesh;