Allahabad High Court
Smt. Santosh Devi vs Oriental Insurance Company And Another on 6 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 7 of 2010 Petitioner :- Smt. Santosh Devi Respondent :- Oriental Insurance Company And Another Petitioner Counsel :- Bhaskar Bhadra Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
The appeal is filed out of time with an application under Section 5 of the Limitation Act.
Issue notice upon the respondents by registered post with acknowledgment due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence.
Order Date :- 6.1.2010 R