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[Cites 0, Cited by 0] [Section 191J(2)] [Section 191J] [Entire Act]

State of West Bengal - Subsection

Section 191J(2)(b) in West Bengal Co-operative Societies Rules, 2011

(b)if no application has been made under rule 191-I or an application has been made but the amount specified in that rule has not been deposited by the applicant, make an order confirming the sale.