Gujarat High Court
Atul vs Tipco on 3 March, 2011
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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CA/839/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION-FOR FIXING DATE OF HEARING No. 839 of 2011
In
FIRST
APPEAL No. 4190 of 2009
=========================================================
ATUL
LIMITED - Petitioner(s)
Versus
TIPCO
INDUSTRIES LIMITED - Respondent(s)
=========================================================
Appearance :
PARTY-IN-PERSON
for Petitioner(s) : 1,
MR
KG SUKHWANI for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
and
HONOURABLE
MS.JUSTICE B.M.TRIVEDI
Date
: 03/03/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) Considering the facts and circumstances, the First Appeal be listed for hearing on 21.06.2011.
Application disposed of accordingly.
(JAYANT PATEL, J.) (Ms. B.M. TRIVEDI, J.) *bjoy Top