Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Gujarat High Court

Atul vs Tipco on 3 March, 2011

Author: Jayant Patel

Bench: Jayant Patel

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
		   Print
				          

  


	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	


 


	 

CA/839/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

CIVIL
APPLICATION-FOR FIXING DATE OF HEARING No. 839 of 2011
 

In


 

FIRST
APPEAL No. 4190 of 2009
 

 
=========================================================


 

ATUL
LIMITED - Petitioner(s)
 

Versus
 

TIPCO
INDUSTRIES LIMITED - Respondent(s)
 

=========================================================
Appearance : 
PARTY-IN-PERSON
for Petitioner(s) : 1, 
MR
KG SUKHWANI for Respondent(s) :
1, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE JAYANT PATEL
		
	
	 
		 
		 
			 

and
		
	
	 
		 
		 
			 

HONOURABLE
			MS.JUSTICE B.M.TRIVEDI
		
	

 

Date
: 03/03/2011 

 

 
ORAL
ORDER 

(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) Considering the facts and circumstances, the First Appeal be listed for hearing on 21.06.2011.

Application disposed of accordingly.

(JAYANT PATEL, J.) (Ms. B.M. TRIVEDI, J.) *bjoy     Top