Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of West Bengal - Subsection Section 35(2) in The Rabindra Bharati Act, 1981 (2)When a person is elected or nominated as a member of any authority or body of the University from any constituency, he shall cease to be such a member when he cease to belong to that constituency.
