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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)with regard to the pay and allowances, if any, to be allowed to him for the period during which such pay and allowances have been withheld.