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[Cites 0, Cited by 33] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(4) in The Electricity Act, 2003

(4)The distribution licensee shall pay interest equivalent to the bank rate or more, as may be specified by the concerned State Commission, on the security referred to in sub-section (1) and refund such security on the request of the person who gave such security.