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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4) in The Rajasthan Police Service Rules, 1954

(4)In respect of the Inspectors who are eligible for promotion under the provisions of these Rules and are serving in other Departments, the Deputy Inspector General concerned shall obtain a special report from the Head of the Department and shall thereupon prepare the two lists in the manner prescribed for the Superintendents in sub-rule (2) and shall forward his recommendations to the Inspector General by the prescribed Date.