Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] Union of India - Subsection Section 25(2)(b) in The State Mental Health Rules, 1990 (b)Such application shall be signed either by the husband or wife or a relative or a friend, as the case may be, and verified by two independent witnesses;