Section 2(g) in Telangana Prohibition of Ragging Act, 1997
(g)All words and expressions used but not defined in this Act shall have the meanings assigned to them under the [Telangana Education Act, 1982 (Act 1 of 1982). or the Indian Penal Code, 1860 (Central Act 45 of 1860). respectively.] [Adapted by G.O.Ms.No.15, Higher Education (TE) Department, dated 23.04.2015.]
