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Andhra Pradesh High Court - Amravati

B.Tataiah, vs The State Of Andhra Pradesh, on 13 October, 2020

Author: M.Venkata Ramana

Bench: M.Venkata Ramana

IN THE HIGH COURT OF ANDHRA PRADESH AT AMAERAVATI
(SPECIAL ORIGINAL JURISIDICTON)

TUESDAY, THE THIRTEENTH DAY OF OCTOBER, TWO THOUSAND AND TWENTY

   
 

:PRESENT:
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA Se. ANG
1 RR
|.A No. 1 of 2020 ile a} os
Het hsSl pts) ip ty
IN Ua SUB 2]
W.P. No. 16177 of 2020 Ve ean 2,
" et Det .
Between: *
1. B.Tataiah, S/o. Seetaramaiah. ~~
2. P.Srinivasa Rao, S/o P,Nageswara Rao(late),
3. G.Vijaya Lazrus, S/o. G.V.Bhaskara Rao(late),
...Petitioners

9.

10.
11.
12.
13.
14
15.

(Petitioner in WP 16177 of 2020
on the file of High Court)
AND

. The State of Andhra Pradesh, rep.by its Principal Secretary to the Government,

Panchayat Raj & Rural Development Department, Secretariat, Velagapudi,
Amaravathi, Guntur.

. The Engineer-in-Chief, Panchayat Raj Department, Government of Andhra

Pradesh, Z.P.Compund, Opp.PWD Grounds, Bandar Road, Vijayawada, Krishna
District.

. The Engineer-in-Chief, Rural Water Supply and Sanitation, Government of

Andhra Pradesh, Gollapudi, Vijayawada, Krishna District.

. The State of Andhra Pradesh, rep.by its Principal Secretary, General

Administration (Services) Department, Secretariat, Velagapudi, Amaravathi,
Guntur District.

. Andhra Pradesh Public Service Commission, APPSC Office, New Government

Offices Building, M.G. Road(Bandhar Road), Vijayawada, Krishna Dist, rep. by
its Secretary.

. N.V, Ramana Rao, S/o. Nakkala Anjaneyulu, Deputy Executive Engineer, O/o.

PRI Sub Division, Machilipatnam, Krishna District.

. Surapaneni Chandra Sekhar, S/o. Venkateswara Rao, Deputy Executive

Engineer, PR! Sub Division, Machilipatnam, Krishna District.

. Siddula Sree Giri Nadh, S/o. (Late) $.M.V. Prasada Lingam, Deputy Executive

Engineer, Panchayat Raj, Sub-Division, I.C.$. Raod, Gudur -524 101, SPSR
Nellore District.

K. Veeranna Naidu, S/o. Late K.V. Ramana Murthy, Deputy Executive Engineer,
O/o. PRI Bheemunipatnam, Visakhapatnam.

Movva Venkata Ramana Murthy, S/o. Subramanya, Executive Engineer, O/o. PRI
Division, Narasapuram, West Godavari District.

G.V.V. Satyanarayana, S/o. (Late) Ganga Raju, Deputy Executive Engineer,
O/o. C.E. A.D.C.L. Lotus Land Mark, Near fruit Market, Vijayawada -520 003.
Vandangi Gopinadh, S/o. (Late) Manmadha Rao, Deputy Executive Engineer,
Panchayat Raj, Projects Sub-Division, Chodavaram, Visakhapatnam 531 036.
K.V.K.V. Prasad, S/o. (Late) K.S.R. Murthy, Deputy Executive Engineer, PRI
Sub-Division, Yemmiganur, Kurnool District.

.D.L. Srinivas, S/o. B. Laxminarayana, Deputy Executive Engineer, O/o. P.R. PIU

Sub-Division, Near Talug Police Station, Tadepalli.
M. Chandra sekhar Reddy, S/o. M. Rami Reddy, Deputy Executive Engineer,
O/o. PRI Subdivison, Nagari Tirupathi Division, Chittoor District.

(Respondents 6 to 15 impleaded as per court order dt.09-10-2020 vide
|.A.No. 3 of 2020 in W.P.No. 16177 of 2020)

...Respondents
(Respondents in-do-)

Contd...2...
 

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to stay of all
further proceedings pursuant to the State-wide Integrated seniority list of DEEs vide
Proceedings in Memo.No.G.Section/9622/2013 dated 30-06-2020 and 27-8-2020 issued
by the 2 respondent till finalization of protection of petitioner's seniority as per
PSC merit list in Zone-IV as assured in G.O.Ms.No.397, PR&RD (Est-Ill) Dept dt.23-10-
2008, pending disposal of WP No. 16177 of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the
affidavit filed in support thereof and the order of the High Court dated 10-09-2020,
05-10-2020 and 09-10-2020 made herein and upon hearing the arguments of
Sri P.Durga Prasad, Advocate for the Petitioners and GP for Services-lll for the
Respondent Nos. 1 to 3 and GP for Services-ll for the Respondent No.4 and Sri
A.Ramachandra Murthy Standing Counsel for the Respondent No.5, the Court made
the following:

ORDER :

-

"List the matter on 14.10.2020. Interim order earlier granted is extended till 14.10.2020."

Sd/- R. KARTHIKEYAN ASSISTANT REGI STRAR A "

For ASSISTANT REGISTRAR //TRUE COPY// To One CC to Sri P. Durga Prasad, Advocate [OPUC] Two CCs to GP for Services - Ill, High Court of Andhra Pradesh. [OUT] Two CCs to GP for Services - |, High Court of Andhra Pradesh. [OUT] One spare copy AWN A MSR HIGH COURT MVRJ DATED: 13-10-2020 Note : List the matter on 14.10.2020. ORDER W.P.No.16177 of 2020 EXTENDING THE INTERIM ORDER ?
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