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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(9) in The M.P. Grazing Rules, 1986

(9)The Conservator of Forests in-charge of forest circles shall impose suitable restrictions to ensure that transit grazing is not used as a pretext for regular grazing; as this will exceed the carrying capacity of the grazing in the grazing unit. The route opted for transit, should be reasonably straight between the starting point and the destination.