Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5(3)] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(3)(f) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (f)two persons representing the licensed traders doing business in agricultural produce in the market area :