Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(3) in The Kerala Paper Lotteries (Regulation) Rules, 2005 (3)There shall be a counterfoil for each ticket, which shall contain the date of draw, the number of the draw and the ticket number.
