Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Rajasthan - Subsection Section 21A(ii) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963 (ii)period of probation expires on or before the date of publication of this amendment in the Rajasthan Rajpatra.