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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)"Approved" means acceptance in writing of the Chief Inspector for the inspection of building and other construction or by the State Government, as the case may be;