Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 31] [Entire Act] State of Puducherry - Subsection Section 31(g) in Pondicherry Excise Act, 1970 (g)removes any intoxicant from any distillery, brewery or warehouse licensed, established or continued under this Act; or
