Bombay High Court
Smt. Manda Wd/O Umrao Badge vs Divisional Controller, Maharashtra ... on 11 January, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1101wp3045.21 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.3045 OF 2021
(Smt. Manda wd/o Umrao Badge vs. Divisional Controller, Maharashtra State
Road Transport Corporation and another)
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Shri A.J. Pathak, Advocate for petitioner.
Shri M.V. Arya, Advocate h/f Shri R.R. Chhabra,
Advocate for respondents.
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CORAM : A.S. CHANDURKAR AND
MRS.VRUSHALI V. JOSHI, JJ.
DATED : JANUARY 11, 2023 Shri Pathak, learned Counsel for the petitioner, submits that the case of the petitioner is covered by the judgment of this Court in Writ Petition No.5876/2015 (Smt. Ujwala wd/o Rupchand Thakre vs. Divisional Controller, Maharashtra State Road Transport Corporation and another - rendered on 3/3/2016).
2) The learned Counsel for the respondents is stated to be not available today. At his request, stand over to 18/1/2023. It is made clear that the Court would consider the writ petition on the said date and no adjournment would be sought by the respondents.
Digitally Signed By:KAMAL HUNDRAJ JESWANI Signing Date:12.01.2023 12:32 JUDGE JUDGE khj