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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ix) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ix)Regarding admission of the candidates to the special categories- i.e. NCC/ Sports and Games/PHS/CAP the certificates have to be got verified & confirmed by the respective authorities as mentioned in this G.O.