Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 14 in Punjab Gram Panchayat Act, 1952 14. For Statement of Objects and Reasons see Punjab Government Cassette (Extraordinary), 1972 page 353.
