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[Cites 0, Cited by 0] [Section 27(11)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(11)(b) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(b)be connected with the arm of the soil pipe at a point not less than 7.5 cm. and not more than 30 cm. from the highest part of the trap, on that side of the water seal which is nearer to the soil pipe and in the direction of the flow ; and