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Madras High Court

R.Muthusamy vs The Government Of Tamil Nadu on 8 January, 2021

Author: N.Seshasayee

Bench: N.Seshasayee

                                                                     W.P.No.21187 of 2019

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                            DATED: 08.01.2021

                                    CORAM: JUSTICE N.SESHASAYEE

                                            WP.No.21187 of 2019

                     1.R.Muthusamy
                     2.M.Lingam
                     3.P.Rangasamy
                     4.S.Paldurai
                     5.Pankajam
                     6.K.Krishnakumar
                     7.K.Kavi Priya
                     8.Merly Jose
                     9.Jomy Jose
                     10.Jismi Jose
                     11.A.Swarnam
                     12.S.Indirani
                     13.G.Vingesh
                     14.Divyasandhini
                     15.K.C.Arunagiri
                     16.C.Jagadeesan
                     17.C.Senthil Kumaran
                     18.C.Keerthirajan
                     19.K.C.Balakamaraj
                     20.C.Adhipathi                               ...Petitioner

                                                    -Vs-

                     1.The Government of Tamil Nadu,
                       Rep. by its Special Commissioner &
                       Commissioner of Land(Land Ceiling)
                       Ezhilagam, Chennai - 600 005.



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                                                                         W.P.No.21187 of 2019

                     2.The Assistant Commissioner,
                       Urban Land Ceiling & Urban Land Tax,
                       Collectorate Complex,
                       Coimbatore - 641 018.

                     3.The Administrative Engineer,
                       Tamil Nadu Slum Clearance Board,
                       Coimbatore Division,
                       Coimbatore.

                     4.The Tahsildar,
                       Tahsildar Office,
                       Madukkarai,
                       Coimbatore - 641 105.                       ...Respondents
                     (R4 impleaded as per order dt.12.09.2019 in
                     WMP.25604/19 in WP.21187/19 by Dr.GJJ)

                     Prayer: Writ Petition is filed under Article 226 of the Constitution of
                     India, to issue a Writ of Mandamus, directing the Respondents to issue
                     patta after incorporating the names of the Petitioners in all revenue
                     records as owners in respect of lands in S.Nos.485/2 and 486/1
                     measuring 9650 Sq.Mtrs and 14000 Sq.Mtrs of Vellalore Village
                     Coimbatore Taluk.


                                   For Petitioner   : Mr.N.Sathyamoorthi
                                   For Respondents : Mr.E.Balamurugan,
                                                     Special Government Pleader




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                                                                           W.P.No.21187 of 2019

                                                     ORDER

The learned counsel for the petitioners seeks the permission of this Court to withdraw this Writ Petition. He has also circulated a communication dated 14.12.2020 with regard to the same.

2.Mr.E.Balamurugan, the learned Special Government Pleader appeared on behalf of the respondents.

3.Taking into consideration the communication of the petitioner dated 14.12.2020, the present Writ Petition is dismissed as withdrawn with liberty to the petitioners to file a fresh petition on the same cause of action. No costs.

08.01.2021 Index : Yes/No Internet : Yes/No Tsg 3/4 https://www.mhc.tn.gov.in/judis/ W.P.No.21187 of 2019 N.SESHASAYEE, J., Tsg To

1.The Special Commissioner & Commissioner of Land(Land Ceiling) Ezhilagam, Chennai - 600 005.

2.The Assistant Commissioner, Urban Land Ceiling & Urban Land Tax, Collectorate Complex, Coimbatore - 641 018.

3.The Administrative Engineer, Tamil Nadu Slum Clearance Board, Coimbatore Division, Coimbatore.

4.The Tahsildar, Tahsildar Office, Madukkarai, Coimbatore - 641 105.

Order made in W.P.No.21187 of 2019 08.01.2021 4/4 https://www.mhc.tn.gov.in/judis/