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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Tamilnadu - Subsection

Section 148(d) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(d)adequate number and types of fire extinguishers, in accordance with relevant national standards, are provided and made readily available to fight any out break of fire at an excavation of tunneling work;