Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Satya Narayan Rao vs Deputy Director Of Income Tax ... on 25 August, 2020

Bench: Naheed Ara Moonis, Deepak Verma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- WRIT TAX No. - 517 of 2019
 

 
Petitioner :- Satya Narayan Rao
 
Respondent :- Deputy Director Of Income Tax (Prosecution) And 3 Others
 
Counsel for Petitioner :- Shakeel Ahmad
 
Counsel for Respondent :- S.S.C.
 

 
Hon'ble Naheed Ara Moonis,J.
 

Hon'ble Deepak Verma,J.

Order on Civil Misc. Withdrawal Application No. 04 of 2020.

Heard learned counsel appearing for the applicant as well as Sri Gaurav Mahajan on behalf of the respondents.

Learned counsel for the applicant submits that he is not inclined to press this petition, as such the petition may be dismissed as withdrawn.

Accordingly, the petition is dismissed as withdrawn.

Order Date :- 25.8.2020 SA