Allahabad High Court
Satya Narayan Rao vs Deputy Director Of Income Tax ... on 25 August, 2020
Bench: Naheed Ara Moonis, Deepak Verma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- WRIT TAX No. - 517 of 2019 Petitioner :- Satya Narayan Rao Respondent :- Deputy Director Of Income Tax (Prosecution) And 3 Others Counsel for Petitioner :- Shakeel Ahmad Counsel for Respondent :- S.S.C. Hon'ble Naheed Ara Moonis,J.
Hon'ble Deepak Verma,J.
Order on Civil Misc. Withdrawal Application No. 04 of 2020.
Heard learned counsel appearing for the applicant as well as Sri Gaurav Mahajan on behalf of the respondents.
Learned counsel for the applicant submits that he is not inclined to press this petition, as such the petition may be dismissed as withdrawn.
Accordingly, the petition is dismissed as withdrawn.
Order Date :- 25.8.2020 SA