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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(a) in The Jammu and Kashmir Protection of Human Rights Act, 1997

(a)[ An officer of the rank of Special Secretary, holding Additional Secretary or its Secretary or its equivalent post in the Jammu and Kashmir Legal (Gazetted) Service for a period of six years who shall be the Secretary of the Commission] [Clause (a) substituted by Act No. VII of 1998, section 3.];