Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Cultivating Tenants Protection Act, 1955 5. [xxx] [Section 5 was omitted by section 5 of the Tamil Nadu Cultivating Tenants Protection (Continuances) Act, 1965 Act, 1965 (Tamil Nadu Act 8 of 1965).]
