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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in The Handlooms (Reservation of Articles for Production) Act, 1985

(b)such samples of any article manufactured by him or by any other person for inspection by such officer or authority, at such and within such period as may be specified by it in the order.