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State of West Bengal - Section

Section 50 in The West Bengal Primary Education Act, 1973

50. Conduct of meetings.

(1)The Chairman or in his absence [* * * * * * * *] [Words 'the Vice-Chairman shall preside at a meeting of the Primary School Council and in the absence of both the Chairman and the Vice-Chairman' omitted by W.B. Act 19 of 1994.] one of the members of the Primary School Council elected from amongst those present shall preside at the meeting of the Primary School Council, and the Chairman or [* * * * *] [Words 'the Vice-Chairman or' omitted by W.B. Act 19 of 1994.] such member shall be entitled to vote on any matter and shall have a second or casting vote in every case of equality of votes.
(2)Subject to the provisions of sub-section (1), the Primary School Council shall have the power to regulate the procedure for the conduct of its business.