Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 136 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 136. Noise and vibrations .-The operator shall take appropriate measures to protect persons from the adverse effect of noise and vibrations.
