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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4) in The Punjab Panchayati Raj Act, 1994

(4)One office of Panch shall be reserved for Backward Classes in a Gram Panchayat where population of Backward Classes in the Gram Sabha area is more than twenty per cent of the total population of that Gram Sabha area.