Allahabad High Court
C/M Guru Madhav Prasad Shukla School ... vs State Of U.P. Through Sec.Basic ... on 5 August, 2010
Court No. - 39 Case :- WRIT -- C No. -- 23289 of 2003 Petitioner :- C/M Guru Madhav Prasad Shukla School Allahabad Respondent :- State Of U.P. Through Sec.Basic Education Lko. 8: Others Petitioner Counsel :- Ram Raj Singh,B. Singh,R.K. Ojha Respondent Counsel :- C.S.C.,S.K. Chaturvedi Hon'ble Dilip GuDta.J.
Learned Standing Counsel appearing for the respondents prays for and is granted three weeks' time to file the counter affidavit. List thereafter.
Order Date :- 5.8.2010 GS