Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(2) in Orissa Zilla Parishad Election Rules, 1994 (2)The Commissioner shall forward copies of the publication under Sub-rule (1) to the Government, Revenue Divisional Commissioner(s) and the Collector(s) concerned.
