Supreme Court - Daily Orders
Mala Choudhary vs The State Of Telangana on 25 August, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.51 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)………………………. Diary No. 31058/2023
(Arising out of impugned final judgment and order dated 28-04-2023
in CRLP No. 7869/2021 passed by the High Court For The State Of
Telangana At Hyderabad)
MALA CHOUDHARY & ANR. Petitioner(s)
VERSUS
THE STATE OF TELANGANA & ANR. Respondent(s)
( IA No.164497/2023-CONDONATION OF DELAY IN FILING and IA
No.164498/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.164501/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 25-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Umang Shankar, AOR
Mr. Siddhartha Jain, Adv.
Mr. Aniket Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.08.25 16:56:34 IST Reason: