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Supreme Court - Daily Orders

Mala Choudhary vs The State Of Telangana on 25 August, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.51                         COURT NO.6                 SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)………………………. Diary No. 31058/2023

     (Arising out of impugned final judgment and order dated 28-04-2023
     in CRLP No. 7869/2021 passed by the High Court For The State Of
     Telangana At Hyderabad)

     MALA CHOUDHARY & ANR.                                           Petitioner(s)

                                                VERSUS

     THE STATE OF TELANGANA & ANR.                                   Respondent(s)

     ( IA No.164497/2023-CONDONATION OF DELAY IN FILING and IA
     No.164498/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.164501/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 25-08-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)             Mr. Neeraj Kumar Jain, Sr. Adv.
                                   Mr. Umang Shankar, AOR
                                   Mr. Siddhartha Jain, Adv.
                                   Mr. Aniket Jain, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.08.25 16:56:34 IST Reason: