Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(ii) in Rajasthan Voluntary Rural Education Service Rules, 2010 (ii)The posts on which the employees shall be appointed in the Government shall constitute a separate dying cadre for each category of employees.
