Section 21(1) in The Institute of Chartered Financial Analysts of India University Act, 2005
(1)The Board of Management shall consist of:(a)The Vice-Chancellor;(b)The Registrar;(c)Three persons, nominated by the Sponsor;(d)Two Deans of the faculties as nominated by the Chancellor-(e)One representative to be nominated by the State Government;(f)One person of repute from the State to be nominated by the sponsor;
