Bombay High Court
Bhagvant Education Society Barshi vs The State Of Maharashtra Thr Chief ... on 29 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
KVM
1/1
17 - WP 12047 OF 2024.doc
Digitally signed
by KANCHAN
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN VINOD
VINOD MAYEKAR
MAYEKAR Date:
2024.08.29
CIVIL APPELLATE JURISDICTION
17:47:04 +0530
WRIT PETITION NO. 12047 OF 2024
Bhagvant Education Society, Barshi ..... Petitioner
VERSUS
The State of Maharashtra & Ors. ..... Respondents
Mr. Vivek Kabade for the Petitioner. Mr. B. V. Samant, Addl. G.P a/w. Mrs. Tanaya Goswami, A.G.P. for the State - Respondent Nos. 1 to 3.
CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 29th AUGUST, 2024 P.C. :-
Issue notice to the respondents, returnable on 26th September 2024. The learned Assistant Government Pleader waives notice for the respondent nos. 1 to 3. The respondent no.4 be duly served. To be heard along with Writ Petition No. 9535 of 2024 and Writ Petition No. 9531 of 2024. [ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] ::: Uploaded on - 29/08/2024 ::: Downloaded on - 30/08/2024 11:17:45 :::