Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 181 in Bihar Education Code, 1961 181. Age-limits. - The age-limit for admission is 30 years in general and 35 years for the members of Scheduled Castes and Scheduled Tribes.
