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[Cites 0, Cited by 1] [Section 50A(2)] [Section 50A] [Entire Act]

State of Gujarat - Subsection

Section 50A(2)(a) in The Bombay Public Trusts Act, 1950

(a)publishing a notice in the Official Gazette and also in at least two newspapers (one in English, and the other in the language of the region) with a wide circulation in the region in which the trust is registered, and