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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Anatomy Act, 1975

(c)"near relative" means any of the following relatives of the deceased, namely, wife, husband, parent, son, daughter, brother or sister and includes any other person who is related to the deceased;
(i)by lineal consanguinity within three degrees or by collateral consanguinity within six degrees ; or
(ii)by marriage with the deceased or with any of the aforesaid relatives.