Bombay High Court
Shri. Shankar Newandram Budhwani vs The Chief Officer, Vita Municipal ... on 10 April, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8195 OF 2022
Shri. Shankar Newandram Budhwani ....PETITIONER
V/S
The Chief Officer, Vita Municipal Council And
....RESPONDENT
Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 10th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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