Chattisgarh High Court
K.C.Bharadwaj vs Jaybhagwan Agrawal 3 Fa/27/2009 ... on 1 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
First Appeal No.97 of 2003
KC Bharadwaj Verses Jaybhagwan Agrawal
01.3.2018 Ms. Shriya Mishra, Advocate on behalf of Shri Kishore
Bhaduri, counsel for the appellant.
None for the respondent.
At the request of learned counsel for the appellant, list this matter for final hearing after a week.
Sd/-
(Ram Prasanna Sharma) Judge Bini