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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(4) in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

(4)[***] [This sub-section was omitted by section 4(iv) of the Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Amendment Act, 1979 (Tamil Nadu Act 10 of 1979).]