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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)neglect or omit to attend or fail to carry out with due promptitude and diligence anything which is his duty as a member of the Force to attend to or carry out; or