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Supreme Court - Daily Orders

Keshavlal P. Dalal vs Life Insurance Corporation Of India on 11 May, 2015

Bench: M.Y. Eqbal, S.A. Bobde

     ITEM NO.22                              COURT NO.9                SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     8310/2015

     (Arising out of impugned final judgment and order dated 05/01/2015
     in LPA No. 1435/2014 SCA No. 15328/2013 passed by the High Court Of
     Gujarat At Ahmedabad)

     KESHAVLAL P. DALAL                                                 Petitioner(s)

                                                    VERSUS

     LIFE INSURANCE CORPORATION OF INDIA                                Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 11/05/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                       Mr. Purvish Jitendra Malkan,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.05.11 16:28:59 IST Reason: