Supreme Court - Daily Orders
Keshavlal P. Dalal vs Life Insurance Corporation Of India on 11 May, 2015
Bench: M.Y. Eqbal, S.A. Bobde
ITEM NO.22 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8310/2015
(Arising out of impugned final judgment and order dated 05/01/2015
in LPA No. 1435/2014 SCA No. 15328/2013 passed by the High Court Of
Gujarat At Ahmedabad)
KESHAVLAL P. DALAL Petitioner(s)
VERSUS
LIFE INSURANCE CORPORATION OF INDIA Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 11/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Purvish Jitendra Malkan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.05.11 16:28:59 IST Reason: